Sanju @ Udai Pratap Singh & Another vs State Of U.P.
2016 Latest Caselaw 5440 ALL

Citation : 2016 Latest Caselaw 5440 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Sanju @ Udai Pratap Singh & Another vs State Of U.P. on 23 August, 2016

Bench: Bala Krishna Narayana, Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 1376 of 2012
 

 
Appellant :- Sanju @ Udai Pratap Singh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Misra,P.N. Misra,Prashant Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate,Akesh Mishra
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Arvind Kumar Mishra-I,J.

As prayed by learned counsel for the appellants, list in the next week.

Order Date :- 23.8.2016

Faridul

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