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Diship Dhillan vs State Of U.P.
2016 Latest Caselaw 5435 ALL

Citation : 2016 Latest Caselaw 5435 ALL
Judgement Date : 23 August, 2016

Allahabad High Court
Diship Dhillan vs State Of U.P. on 23 August, 2016
Bench: Raghvendra Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 4136 of 2016
 

 
Appellant :- Diship Dhillan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Abhitab Kumar Tiwari
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Raghvendra Kumar,J.

As prayed, list on 5.9.2016 as fresh.

Order Date :- 23.8.2016

Su

 

 

 
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