Ramnarayan @ Bhola And Others vs State Of U.P.
2016 Latest Caselaw 5425 ALL

Citation : 2016 Latest Caselaw 5425 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Ramnarayan @ Bhola And Others vs State Of U.P. on 23 August, 2016

Bench: Bala Krishna Narayana, Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 3614 of 2008
 

 
Appellant :- Ramnarayan @ Bhola And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- D.R.S. Chauhan,Apul Misra,S.P.Srivastava
 
Counsel for Respondent :- Govt.Advocate,J.M.Nazeer
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Arvind Kumar Mishra-I,J.

As prayed by learned counsel for the appellants, list in the next week.

Order Date :- 23.8.2016

Faridul

Download the LatestLaws.com Mobile App