Ram Sajivan vs State Of U.P.
2016 Latest Caselaw 5386 ALL

Citation : 2016 Latest Caselaw 5386 ALL
Judgement Date : 22 August, 2016

Allahabad High Court

Ram Sajivan vs State Of U.P. on 22 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 588 of 2016
 

 
Appellant :- Ram Sajivan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Padmaker Pandey,Sunil Kumar Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Raghvendra Kumar,J.

As prayed, passed over for today.

Order Date :- 22.8.2016

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