Virendra And 2 Others vs State Of U.P.
2016 Latest Caselaw 5382 ALL

Citation : 2016 Latest Caselaw 5382 ALL
Judgement Date : 22 August, 2016

Allahabad High Court

Virendra And 2 Others vs State Of U.P. on 22 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 5034 of 2015
 

 
Appellant :- Virendra And 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Kumar Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Raghvendra Kumar,J.

As prayed by learned counsel for the appellants, list the appeal for hearing after three weeks.

The appellants' counsel shall be liberty to press the bail application of the appellants.

Order Date :- 22.8.2016

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