Mahesh vs State Of U.P.
2016 Latest Caselaw 5376 ALL

Citation : 2016 Latest Caselaw 5376 ALL
Judgement Date : 22 August, 2016

Allahabad High Court

Mahesh vs State Of U.P. on 22 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2797 of 2009
 

 
Appellant :- Mahesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.P. Tiwari,P.K. Vishnoi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

Criminal Appeal is dismissed.

For orders, see my order of date passed in Criminal Appeal No.2555 of 2009 (Virendra Vs. State of U.P.).

Order Date :- 22.8.2016

SKD

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