Sanjay Gupta vs State Of U.P.
2016 Latest Caselaw 5356 ALL

Citation : 2016 Latest Caselaw 5356 ALL
Judgement Date : 20 August, 2016

Allahabad High Court

Sanjay Gupta vs State Of U.P. on 20 August, 2016

Bench: Bala Krishna Narayana, Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- JAIL APPEAL No. - 2080 of 2011
 

 
Appellant :- Sanjay Gupta
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,Dina Nath Joshi
 
Counsel for Respondent :- AGA
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Alok Kumar Mukherjee,J.

As prayed by learned counsel for the appellant, list this case in the next week.

Order Date :- 20.8.2016

Faridul

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