Ramesh Chandra Tiwari vs State Of U.P.
2016 Latest Caselaw 5352 ALL

Citation : 2016 Latest Caselaw 5352 ALL
Judgement Date : 20 August, 2016

Allahabad High Court

Ramesh Chandra Tiwari vs State Of U.P. on 20 August, 2016

Bench: Bala Krishna Narayana, Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 1034 of 2004
 

 
Appellant :- Ramesh Chandra Tiwari
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajay Kumar,Ajay Vikram Yadav,Imranullah,Jai Shanker Audichya,Raj Singh,Raja Singh
 
Counsel for Respondent :- Govt. Advocate,J.S. Sengar,M. Islam,R.K.S. Chauhan
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Alok Kumar Mukherjee,J.

As prayed by learned counsel for the appellant, list this case in the next week.

Order Date :- 20.8.2016

Faridul

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