Arun Pratap Shukla vs State Of U.P. & Another
2016 Latest Caselaw 5351 ALL

Citation : 2016 Latest Caselaw 5351 ALL
Judgement Date : 20 August, 2016

Allahabad High Court

Arun Pratap Shukla vs State Of U.P. & Another on 20 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6384 of 1999
 

 
Applicant :- Arun Pratap Shukla
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Samit Gopal,G.S.Chaturvedi,Yogesh Agarwal
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Office report indicates that order dated 21.7.2016 has duly been communicated to the learned District Judge, Allahabad but no reply has been received.

Let the matter be listed on 6.9.2016. The learned District Judge, Allahabad is required to furnish explanation as to why the earlier order has not been complied with despite the order dated 21.7.2016 has been duly communicated to him.

Order Date :- 20.8.2016

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