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Pasupati Pratap Narain And Others vs State Of U.P. Thru' Station ...
2016 Latest Caselaw 5344 ALL

Citation : 2016 Latest Caselaw 5344 ALL
Judgement Date : 20 August, 2016

Allahabad High Court
Pasupati Pratap Narain And Others vs State Of U.P. Thru' Station ... on 20 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5666 of 1999
 

 
Applicant :- Pasupati Pratap Narain And Others
 
Opposite Party :- State Of U.P. Thru' Station Officer P.S. Kalwari And Others
 
Counsel for Applicant :- Swapnil Kumar,U.N.Pandey,Uma Nath Pandey
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Uma Nath Pandey, learned counsel for the applicants.

The petition pertains to the year of 1999 and it cannot be kept pending for years together.

Let the case be listed peremptorily in the next cause list.

Order Date :- 20.8.2016

RU

 

 

 
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