Citation : 2016 Latest Caselaw 5342 ALL
Judgement Date : 20 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 6159 of 1999 Applicant :- Muid Ahmad & Another Opposite Party :- State Of U.P. & Others Counsel for Applicant :- L.M.Singh Counsel for Opposite Party :- Govt.Advocate,Madan Mohan Hon'ble Naheed Ara Moonis,J.
Passed over on the illness slip of Shri L.M.Singh, learned counsel for the applicants.
The petition pertains to the year of 1999 and it cannot be kept pending for years together.
Let the case be listed peremptorily in the next cause list.
Order Date :- 20.8.2016
RU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!