Imran vs State Of U.P.
2016 Latest Caselaw 5332 ALL

Citation : 2016 Latest Caselaw 5332 ALL
Judgement Date : 19 August, 2016

Allahabad High Court

Imran vs State Of U.P. on 19 August, 2016

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41183 of 2014
 

 
Applicant :- Imran
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.M. Khan,Irshad Saleem
 
Counsel for Opposite Party :- Govt. Advocate,Mohd Akram
 

 
Hon'ble Bala Krishna Narayana,J.

Learned A.G.A. prays for and is allowed two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 19.8.2016

Faridul

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