Uttam Chandra Patel vs State Of U.P. & Another
2016 Latest Caselaw 5319 ALL

Citation : 2016 Latest Caselaw 5319 ALL
Judgement Date : 19 August, 2016

Allahabad High Court

Uttam Chandra Patel vs State Of U.P. & Another on 19 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL REVISION No. - 2014 of 2016
 

 
Revisionist :- Uttam Chandra Patel
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Brijesh Sahai,Rakesh Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Raghvendra Kumar,J.

Learned counsel for the revisionist prays for and is granted time to file supplementary affidavit annexing therewith statement of witnesses who have been recorded till date before trial court.

List on 26.8.2016 as fresh.

Order Date :- 19.8.2016

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