Citation : 2016 Latest Caselaw 5312 ALL
Judgement Date : 19 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL APPEAL No. - 380 of 2016 Appellant :- Jai Singh Respondent :- State Of U.P. Counsel for Appellant :- Lalit Kumar Shukla,Dileep Kumar,Rajrshi Gupta Counsel for Respondent :- G.A. Hon'ble Raghvendra Kumar,J.
List in the week commencing 3rd October, 2016.
Order Date :- 19.8.2016
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