Sachin Singh @ Navneet Singh vs State Of U.P.
2016 Latest Caselaw 5311 ALL

Citation : 2016 Latest Caselaw 5311 ALL
Judgement Date : 19 August, 2016

Allahabad High Court

Sachin Singh @ Navneet Singh vs State Of U.P. on 19 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 1026 of 2016
 

 
Appellant :- Sachin Singh @ Navneet Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashok Kumar Mishra,Shashi Prakash Singh
 
Counsel for Respondent :- G.A.,Sharad Kumar Srivastava
 

 
Hon'ble Raghvendra Kumar,J.

Sri Varun Deo Sharma has filed vakalatnama on behalf of the appellant but his name has not been printed in the cause list.His name be published in the cause list whenever the case is listed next.

List in the week commencing 5th September, 2016 along with all criminal appeal connected with it.

Order Date :- 19.8.2016

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