Ajay Kumar Pengoria & Another vs State Of U.P.
2016 Latest Caselaw 5308 ALL

Citation : 2016 Latest Caselaw 5308 ALL
Judgement Date : 19 August, 2016

Allahabad High Court

Ajay Kumar Pengoria & Another vs State Of U.P. on 19 August, 2016

Bench: Brijesh Kumar, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 762 of 2000
 

 
Applicant :- Ajay Kumar Pengoria & Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Tej Pal,Manish Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicants the case is adjourned for the day.

Let the matter be listed peremptorily in the next cause list. In the meantime, the learned A.G.A. shall comply with the order dated 26.7.2016.

Order Date :- 19.8.2016

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