Citation : 2016 Latest Caselaw 5301 ALL
Judgement Date : 19 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- FIRST APPEAL No. - 289 of 2006 Appellant :- State Of U.P.& Others Respondent :- Mohd.Mansoor Ali Khan Counsel for Appellant :- P.Gaur Hon'ble Surya Prakash Kesarwani,J.
This appeal has been filed as defective appeal in the year 1996.
Valuation of this appeal is Rs.25,562.50.
Connect with First Appeal No.29 of 2014.
List on the 01.09.2016 .
Order Date :- 19.8.2016
Pr/-
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