Israrul Haq vs State Of U.P. And Another
2016 Latest Caselaw 5300 ALL

Citation : 2016 Latest Caselaw 5300 ALL
Judgement Date : 19 August, 2016

Allahabad High Court

Israrul Haq vs State Of U.P. And Another on 19 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 24346 of 2016
 

 
Applicant :- Israrul Haq
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sunit Kumar Chaubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Put up tomorrow i.e. on 20.8.2016 as unlisted.

Order Date :- 19.8.2016

Download the LatestLaws.com Mobile App