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Smt. Kamla Devi vs State Of U.P. & Another
2016 Latest Caselaw 5281 ALL

Citation : 2016 Latest Caselaw 5281 ALL
Judgement Date : 17 August, 2016

Allahabad High Court
Smt. Kamla Devi vs State Of U.P. & Another on 17 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4974 of 2000
 

 
Applicant :- Smt. Kamla Devi
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rajes Kumar,Krishna Agarwal
 
Counsel for Opposite Party :- Govt. Advocate,Prakash Krishna
 

 
Hon'ble Naheed Ara Moonis,J.

There is an adjournment slip on behalf of learned counsel Shri Krishna Agarwal appearing for the applicant. 

Let the matter be listed peremptorily in the next cause list. 

Order Date :- 17.8.2016

RU

 

 

 
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