The C/M Sri Umesh Purva Madhyamik ... vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 5277 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 
Civil Misc. Impleadment Application No.          of 2016
 
In Re:
 
Case :- WRIT - C No. - 35579 of 2016
 
Petitioner :- The C/M Sri Umesh Purva Madhyamik Vidyalaya And Another
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Saroj Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Bairister Singh,Nisheeth Yadav
 
Hon'ble Suneet Kumar, J.

Impleadment application field today, is taken on record.

Impleadment application is allowed.

Learned counsel for the petitioners is permitted to make necessary impleadment in the array of parties during the course of day.

Order Date :- 17.08.2016.

Vinod.

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Case :- WRIT - C No. - 35579 of 2016

Petitioner :- The C/M Sri Umesh Purva Madhyamik Vidyalaya And Another

Respondent :- State Of U.P. And 2 Ors.

Counsel for Petitioner :- Saroj Kumar Pandey

Counsel for Respondent :- C.S.C.,Bairister Singh,Nisheeth Yadav

Hon'ble Suneet Kumar, J.

On joint request, put up this matter on 31st August, 2016, as fresh.

Order Date :- 17.08.2016.

Vinod.