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C/M Captain Shankar Dhwaj ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 5273 ALL

Citation : 2016 Latest Caselaw 5273 ALL
Judgement Date : 17 August, 2016

Allahabad High Court
C/M Captain Shankar Dhwaj ... vs State Of U.P. And 4 Others on 17 August, 2016
Bench: Suneet Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 30476 of 2016
 

 
Petitioner :- C/M Captain Shankar Dhwaj Audhyogik Vidyalaya And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Harindra Prasad,G.K. Singh,Prabhakar Awasthi
 
Counsel for Respondent :- C.S.C.,Tej Bhan Singh 
 
Hon'ble Suneet Kumar, J.

Amended writ petition filed today, is taken on record.

Put up on 24th August, 2016, as fresh.

Order Date :- 17.08.2016.

Vinod.

 

 

 

 
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