Mohan Lal And Others vs State Of U.P.
2016 Latest Caselaw 5267 ALL

Citation : 2016 Latest Caselaw 5267 ALL
Judgement Date : 17 August, 2016

Allahabad High Court

Mohan Lal And Others vs State Of U.P. on 17 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3679 of 1996
 

 
Applicant :- Mohan Lal And Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- V.C.Tiwari,A.K.Awasthi,Kaushalesh Tripathi,M.Tiwari,V.N. Mishra,Vijay Bahadur Shivhare
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

A request has been made on behalf of the learned counsel for the applicants that the case may be adjourned for the day.

Let the matter be listed peremptorily in the next cause list.

Order Date :- 17.8.2016

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