Lalit Kumar Agrawal vs Union Of India And Others
2016 Latest Caselaw 5262 ALL

Citation : 2016 Latest Caselaw 5262 ALL
Judgement Date : 17 August, 2016

Allahabad High Court

Lalit Kumar Agrawal vs Union Of India And Others on 17 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3862 of 2000
 

 
Applicant :- Lalit Kumar Agrawal
 
Opposite Party :- Union Of India And Others
 
Counsel for Applicant :- V.M.Zaidi,K.K.Dwivedi,R.P.Dwivedi
 
Counsel for Opposite Party :- B.N.Singh,A.G.A.,B.N. Singh,G.S. Hajela,Girdhar Nath
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, the case is passed over for the day.

Let the matter be listed in the next cause list peremptorily.

Order Date :- 17.8.2016

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