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Ambesh Mani Tripathi vs State Of U.P. And Another
2016 Latest Caselaw 5257 ALL

Citation : 2016 Latest Caselaw 5257 ALL
Judgement Date : 17 August, 2016

Allahabad High Court
Ambesh Mani Tripathi vs State Of U.P. And Another on 17 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 24303 of 2016
 

 
Applicant :- Ambesh Mani Tripathi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anoop Trivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

A request has been made on behalf of the learned counsel for the applicant that the case may be adjourned for the day.

Let the matter be placed on 22.8.2016 as unlisted before appropriate Bench showing the names of Shri Brij Bhushan Upadhyaya and Shri Rajiv  Lochan Shukla as counsel for the complainant.

Order Date :- 17.8.2016

RU

 

 

 
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