Hari Singh (Deceased) And 11 Ors. vs State Of U.P. Thru' Collector
2016 Latest Caselaw 5254 ALL

Citation : 2016 Latest Caselaw 5254 ALL
Judgement Date : 17 August, 2016

Allahabad High Court

Hari Singh (Deceased) And 11 Ors. vs State Of U.P. Thru' Collector on 17 August, 2016

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 126 of 2016
 

 
Appellant :- Hari Singh (Deceased) And 11 Ors.
 
Respondent :- State Of U.P. Thru' Collector
 
Counsel for Appellant :- Sanjeev Kumar Tyagi
 

 
Hon'ble Surya Prakash Kesarwani,J.

Passed over on the illness slip of Sri Sanjeev Kumar Tyagi, learned counsel for the appellant.

List peremptorily in the next cause list.

Order Date :- 17.8.2016

NLY

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