Kishanvir Poniya vs Union Of India And Others
2016 Latest Caselaw 5236 ALL

Citation : 2016 Latest Caselaw 5236 ALL
Judgement Date : 16 August, 2016

Allahabad High Court

Kishanvir Poniya vs Union Of India And Others on 16 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 63051 of 2012
 

 
Petitioner :- Kishanvir Poniya
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Mithilesh Kumar Tiwari,Ram Tiwari
 
Counsel for Respondent :- A.S.G.I.,H.C.Dubey,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is adjourned.

Order Date :- 16.8.2016

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