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Ajay Kumar Pandey vs State Of U.P.And Others
2016 Latest Caselaw 5234 ALL

Citation : 2016 Latest Caselaw 5234 ALL
Judgement Date : 16 August, 2016

Allahabad High Court
Ajay Kumar Pandey vs State Of U.P.And Others on 16 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 59129 of 2012
 

 
Petitioner :- Ajay Kumar Pandey
 
Respondent :- State Of U.P.And Others
 
Counsel for Petitioner :- R.V.Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

Adverse order is deferred.

List again.

Order Date :- 16.8.2016

AU

 

 

 
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