Pawan Kumar Sharma vs State Of U.P.& 6 Ors.
2016 Latest Caselaw 5232 ALL

Citation : 2016 Latest Caselaw 5232 ALL
Judgement Date : 16 August, 2016

Allahabad High Court

Pawan Kumar Sharma vs State Of U.P.& 6 Ors. on 16 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 59570 of 2013
 

 
Petitioner :- Pawan Kumar Sharma
 
Respondent :- State Of U.P.& 6 Ors.
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List again.

Order Date :- 16.8.2016

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