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Shailesh Kumar Sharma And 9 Ors. vs State Of U.P.& 5 Ors.
2016 Latest Caselaw 5231 ALL

Citation : 2016 Latest Caselaw 5231 ALL
Judgement Date : 16 August, 2016

Allahabad High Court
Shailesh Kumar Sharma And 9 Ors. vs State Of U.P.& 5 Ors. on 16 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 37066 of 2013
 

 
Petitioner :- Shailesh Kumar Sharma And 9 Ors.
 
Respondent :- State Of U.P.& 5 Ors.
 
Counsel for Petitioner :- Suresh Chandra Dwivedi
 
Counsel for Respondent :- C.S.C.,Mohd. Shere Ali
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is adjourned.

Order Date :- 16.8.2016

AU

 

 

 
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