Vinod Kumar Singh vs State Of U.P. And 3 Others
2016 Latest Caselaw 5226 ALL

Citation : 2016 Latest Caselaw 5226 ALL
Judgement Date : 16 August, 2016

Allahabad High Court

Vinod Kumar Singh vs State Of U.P. And 3 Others on 16 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 55932 of 2013
 

 
Petitioner :- Vinod Kumar Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Govind Narain Srivastava,Indra Raj Singh
 
Counsel for Respondent :- C.S.C.,S.M. Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the respondent is not present.

List again.

Order Date :- 16.8.2016

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