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Vijai Kumar vs A.C.J.M. & Others
2016 Latest Caselaw 5225 ALL

Citation : 2016 Latest Caselaw 5225 ALL
Judgement Date : 16 August, 2016

Allahabad High Court
Vijai Kumar vs A.C.J.M. & Others on 16 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6750 of 2000
 

 
Applicant :- Vijai Kumar
 
Opposite Party :- A.C.J.M. & Others
 
Counsel for Applicant :- H.K. Sharma
 
Counsel for Opposite Party :- Govt. Advocate,Virendra Kumar
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out. Learned counsel for the applicant is present. No-one has appeared on behalf of the complainant.

The matter is pending  since 2000. It cannot be allowed to swing years together at the dint of an interim order.

Let the matter be listed in the next cause list peremptorily.

Order Date :- 16.8.2016

RU

 

 

 
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