Vibhuti Narain Singh vs State Of U.P. & Another
2016 Latest Caselaw 5220 ALL

Citation : 2016 Latest Caselaw 5220 ALL
Judgement Date : 16 August, 2016

Allahabad High Court

Vibhuti Narain Singh vs State Of U.P. & Another on 16 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4378 of 1998
 

 
Applicant :- Vibhuti Narain Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- V.K. Chaturvedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As per office report dated 11.8.2016 service of notice has not been effectuated to the applicant no.11. The same is still awaited.

Let the matter be listed after two weeks alongwith fresh office report with regard to notice.

Order Date :- 16.8.2016

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