Smt. Sumti Sharma And 17 Ors. vs State Of U.P.& 4 Ors.
2016 Latest Caselaw 5218 ALL

Citation : 2016 Latest Caselaw 5218 ALL
Judgement Date : 16 August, 2016

Allahabad High Court

Smt. Sumti Sharma And 17 Ors. vs State Of U.P.& 4 Ors. on 16 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 52688 of 2013
 

 
Petitioner :- Smt. Sumti Sharma And 17 Ors.
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- S.B.Singh
 
Counsel for Respondent :- C.S.C.,V.B.Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri S.B. Singh, learned counsel for the petitioner.

Order Date :- 16.8.2016

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Smt. Sumti Sharma And 17 Ors. vs State Of U.P.& 4 Ors.
2016 Latest Caselaw 5218 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Sumti Sharma And 17 Ors. vs State Of U.P.& 4 Ors.2016 Latest Caselaw 5218 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Sumti Sharma And 17 Ors. vs State Of U.P.& 4 Ors.
2016 Latest Caselaw 5218 ALL