Gaje Singh vs State Of U.P.
2016 Latest Caselaw 5207 ALL

Citation : 2016 Latest Caselaw 5207 ALL
Judgement Date : 12 August, 2016

Allahabad High Court

Gaje Singh vs State Of U.P. on 12 August, 2016

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24709 of 2016
 

 
Applicant :- Gaje Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vikas Sharma,Garun Pal Singh,Vikram Sharma
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Manoj Misra, J.

This is a second bail application on behalf of the applicant.

The previous bail application of the applicant was rejected by this Bench in the month of August, 2015. Now, this Bench is sitting in the Civil Jurisdiction.

Let the matter be listed before the appropriate Bench, dealing with such bail matters, if possible, in the next cause list.

The matter shall not be treated as part-heard or tied-up with this Bench.

The assignment, if any, stands discharged.

Order Date :- 12.08.2016.

Vinod.

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