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Abdul Zakir Khan vs State Of U.P.Thru Secy & Ors.
2016 Latest Caselaw 5205 ALL

Citation : 2016 Latest Caselaw 5205 ALL
Judgement Date : 12 August, 2016

Allahabad High Court
Abdul Zakir Khan vs State Of U.P.Thru Secy & Ors. on 12 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 6702 of 2013
 

 
Petitioner :- Abdul Zakir Khan
 
Respondent :- State Of U.P.Thru Secy & Ors.
 
Counsel for Petitioner :- Mohd.Akram,M.Z. Khan
 
Counsel for Respondent :- C.S.C.,Pradeep Verma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

In the interest of justice, adverse order is deferred.

List again.

Order Date :- 12.8.2016

AU

 

 

 
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