Rameshwar Pandey And Anr. vs State Of U.P. And Others
2016 Latest Caselaw 5198 ALL

Citation : 2016 Latest Caselaw 5198 ALL
Judgement Date : 12 August, 2016

Allahabad High Court

Rameshwar Pandey And Anr. vs State Of U.P. And Others on 12 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 74776 of 2011
 

 
Petitioner :- Rameshwar Pandey And Anr.
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ravindra Nath Pandey
 
Counsel for Respondent :- C.S.C.,K.S. Kushwaha
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised. No one is present.

List this case in the next cause list.

Order Date :- 12.8.2016

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