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Brajesh Kumar Pandey vs State Of U.P. Thru The Secy. And ...
2016 Latest Caselaw 5196 ALL

Citation : 2016 Latest Caselaw 5196 ALL
Judgement Date : 12 August, 2016

Allahabad High Court
Brajesh Kumar Pandey vs State Of U.P. Thru The Secy. And ... on 12 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 60148 of 2011
 

 
Petitioner :- Brajesh Kumar Pandey
 
Respondent :- State Of U.P. Thru The Secy. And Another
 
Counsel for Petitioner :- Hari Om Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

In the interest of justice, adverse order is deferred.

List again.

Order Date :- 12.8.2016

AU

 

 

 
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