Umed Singh Sengar vs State Of U.P. And Others
2016 Latest Caselaw 5191 ALL

Citation : 2016 Latest Caselaw 5191 ALL
Judgement Date : 12 August, 2016

Allahabad High Court

Umed Singh Sengar vs State Of U.P. And Others on 12 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 39257 of 2011
 

 
Petitioner :- Umed Singh Sengar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rajesh Singh
 
Counsel for Respondent :- C.S.C.,R.A.Gaur,Sunil Kumar Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

In the interest of justice, adverse order is deferred.

List again.

Order Date :- 12.8.2016

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