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Nanhey vs State Of U.P.
2016 Latest Caselaw 5181 ALL

Citation : 2016 Latest Caselaw 5181 ALL
Judgement Date : 11 August, 2016

Allahabad High Court
Nanhey vs State Of U.P. on 11 August, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2714 of 2016
 

 
Appellant :- Nanhey
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Gajendra Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted  two weeks' time to file counter affidavit.

List on 1.9.2016.

Order Date :- 11.8.2016

G.S

 

 

 
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