Ankit Goyal vs State Of U.P.
2016 Latest Caselaw 5179 ALL

Citation : 2016 Latest Caselaw 5179 ALL
Judgement Date : 11 August, 2016

Allahabad High Court

Ankit Goyal vs State Of U.P. on 11 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2577 of 2016
 

 
Appellant :- Ankit Goyal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prem Shankar,Samir Kumar Garg
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for both the parties agreed that the matter may be heard on merit.

List on 23.8.2016 for final hearing.

Order Date :- 11.8.2016

G.S

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