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Sanjay Chaudhari vs State Of U.P.
2016 Latest Caselaw 5177 ALL

Citation : 2016 Latest Caselaw 5177 ALL
Judgement Date : 11 August, 2016

Allahabad High Court
Sanjay Chaudhari vs State Of U.P. on 11 August, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1815 of 2016
 

 
Appellant :- Sanjay Chaudhari
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Bharat Singh,Manish Tiwary
 
Counsel for Respondent :- G.A.,Mewalal Shukla,V.P.Singh Kashyap
 

 
Hon'ble Pratyush Kumar,J.

As prayed on behalf of the appellant, list on 24.8.2016.

Order Date :- 11.8.2016

G.S

 

 

 
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