Vikash Gupta vs General Manager, H.R.D., Punjab ...
2016 Latest Caselaw 5073 ALL

Citation : 2016 Latest Caselaw 5073 ALL
Judgement Date : 9 August, 2016

Allahabad High Court

Vikash Gupta vs General Manager, H.R.D., Punjab ... on 9 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 1993 of 2016
 

 
Petitioner :- Vikash Gupta
 
Respondent :- General Manager, H.R.D., Punjab National Bank And Another
 
Counsel for Petitioner :- Santosh Kumar Tiwari
 
Counsel for Respondent :- Sudha Pandey
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, two weeks time is granted to file rejoinder affidavit.

List after expiry of the said period.

Order Date :- 9.8.2016

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