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Jasvir Singh And Another vs Punjab National Bank And 5 Others
2016 Latest Caselaw 5072 ALL

Citation : 2016 Latest Caselaw 5072 ALL
Judgement Date : 9 August, 2016

Allahabad High Court
Jasvir Singh And Another vs Punjab National Bank And 5 Others on 9 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 1432 of 2016
 

 
Petitioner :- Jasvir Singh And Another
 
Respondent :- Punjab National Bank And 5 Others
 
Counsel for Petitioner :- Vijay Kumar Mahendra
 
Counsel for Respondent :- Sanjai Singh,H R S Bist,Hansraj Singh Bist,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On 14.01.2016 time was granted to the respondent to file counter affidavit within four weeks. Again time was granted on 16.05.2016.

Learned counsel for the respondent prays further time to file counter affidavit.

Six weeks and no more time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 9.8.2016

AU

 

 

 
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