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Sant Ram And Anr. vs State Of U.P. Thru. Prin. Secy. ...
2016 Latest Caselaw 5070 ALL

Citation : 2016 Latest Caselaw 5070 ALL
Judgement Date : 9 August, 2016

Allahabad High Court
Sant Ram And Anr. vs State Of U.P. Thru. Prin. Secy. ... on 9 August, 2016
Bench: Amreshwar Pratap Sahi, Vijay Laxmi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 18487 of 2016
 

 
Petitioner :- Sant Ram And Anr.
 
Respondent :- State Of U.P. Thru. Prin. Secy. Revenue And Ors.
 
Counsel for Petitioner :- Rohitash Kumar Singh,Kapil Dev Srivastava,Mohd. Azam Khan
 
Counsel for Respondent :- C.S.C.,Azad Khan
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Dr. Vijay Laxmi,J.

Heard learned Counsel for the petitioners, learned Standing Counsel for the respondent Nos.1 to 4 and Sri Azad Khan for the respondent No.5.

Learned Counsel for the petitioners states that he does not want to press the petition.

The writ petition is dismissed as withdrawn.

Order Date :- 9.8.2016

lakshman

[Dr. Vijay Laxmi, J.]   [Amreshwar Pratap Sahi, J.]

 

 

 
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