Iqbal & 3 Others vs State Of U.P.
2016 Latest Caselaw 5068 ALL

Citation : 2016 Latest Caselaw 5068 ALL
Judgement Date : 9 August, 2016

Allahabad High Court

Iqbal & 3 Others vs State Of U.P. on 9 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 2409 of 2016
 

 
Appellant :- Iqbal & 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sandeep Kumar Srivastava
 
Counsel for Respondent :- G.A.
 
Hon'ble Raghvendra Kumar, J.

List in the week commencing 12th September, 2016.

Order Date :- 09.08.2016.

Vinod.

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