Mange Ram vs State Of U.P.
2016 Latest Caselaw 5067 ALL

Citation : 2016 Latest Caselaw 5067 ALL
Judgement Date : 9 August, 2016

Allahabad High Court

Mange Ram vs State Of U.P. on 9 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25627 of 2016
 

 
Applicant :- Mange Ram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dharmendra Singhal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

This is a second bail application filed on behalf of the applicant.

Let the case be listed alongwith the previous record before the appropriate Bench, if possible, in the next cause list.

Order Date :- 9.8.2016

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