Vikas vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 5064 ALL

Citation : 2016 Latest Caselaw 5064 ALL
Judgement Date : 9 August, 2016

Allahabad High Court

Vikas vs State Of U.P. And 2 Ors. on 9 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 36733 of 2016
 

 
Petitioner :- Vikas
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Hridaya Narayan Mishra,Sanjeev Kumar Rai
 
Counsel for Respondent :- C.S.C.,Brijesh Ojha
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present. Adverse order is deferred.

Put up this case as supplementary fresh on 29.08.2016.

Order Date :- 9.8.2016

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