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Ishwar Dayal Singh vs D.I.O.S. And Anr.
2016 Latest Caselaw 5049 ALL

Citation : 2016 Latest Caselaw 5049 ALL
Judgement Date : 9 August, 2016

Allahabad High Court
Ishwar Dayal Singh vs D.I.O.S. And Anr. on 9 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35432 of 2000
 

 
Petitioner :- Ishwar Dayal Singh
 
Respondent :- D.I.O.S. And Anr.
 
Counsel for Petitioner :- D.K. Srivastava
 
Counsel for Respondent :- C.S.C.,Anil Bhushan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri K.C. Vishwakarma, learned counsel for the respondent.

Order Date :- 9.8.2016

AU

 

 

 
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