Subhash Chandra @ Subhash Rai And 5 ... vs State Of U.P. And Another
2016 Latest Caselaw 5042 ALL

Citation : 2016 Latest Caselaw 5042 ALL
Judgement Date : 9 August, 2016

Allahabad High Court

Subhash Chandra @ Subhash Rai And 5 ... vs State Of U.P. And Another on 9 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 21506 of 2016
 

 
Applicant :- Subhash Chandra @ Subhash Rai And 5 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ravindra Nath Rai,Ashok Kumar Rai
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Raghvendra Kumar, J.

On the request of learned counsel for the applicants, the case is passed over for the day.

Put up on 17th August, 2016, as fresh.

Order Date :- 09.08.2016.

Vinod.

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