Liaqat Khan & Others vs State Of U.P.
2016 Latest Caselaw 5038 ALL

Citation : 2016 Latest Caselaw 5038 ALL
Judgement Date : 9 August, 2016

Allahabad High Court

Liaqat Khan & Others vs State Of U.P. on 9 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 163 of 2010
 

 
Appellant :- Liaqat Khan & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Misra,Ajay Kumar Baranwal,Irfan Chaudhary,Jai Prakash Singh,Sanjay Kumar,Shazia Afzal
 
Counsel for Respondent :- Govt. Advocate
 
Hon'ble Raghvendra Kumar, J.

List in the week commencing 12th September, 2016.

Order Date :- 09.08.2016,

Vinod.

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